Ghulam Din Chichi vs Stae Of J&K And Ors
2021 Latest Caselaw 139 j&K/2

Serial No. 202
After Notice
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR

                                                                       CM No. 3697/2019
                                                                  In OWP NO. 1183/2017

           Ghulam Din Chichi                                                    Petitioner(s)

                                             Through:-        Mr. R. A. Jan, Sr. Adv.
                                                              with Mr. Taha Khaleel, Adv.

                                                        Vs.

           Stae of J&K and Ors.
                                                                                Respondent(s)

Through:- Ms. Asifa Padroo, AAG CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 17-02-2021

Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 17.02.2021 "Aasif

AASIF GUL 2021.02.17 04:24 I attest to the accuracy and integrity of this document