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M/S Medicare Diagnostic Imaging ... vs State Of J&K And Ors
2021 Latest Caselaw 138 j&K/2

Citation : 2021 Latest Caselaw 138 j&K/2
Judgement Date : 17 February, 2021

Jammu & Kashmir High Court - Srinagar Bench
M/S Medicare Diagnostic Imaging ... vs State Of J&K And Ors on 17 February, 2021
                                                            S. No. 210
                                                            Supplementary-1 Cause List
                      HIGH COURT OF JAMMU AND KASHMIR
                                AT SRINAGAR
                                        OWP No. 396/2019 [WP (C) No. 1135/2019]
                                                      CM No. 2073/2019 [1/2019]

       M/s Medicare Diagnostic Imaging Centre                      .....Petitioner(s)

                                 Through: Ms. Arha Syed, Advocate vice
                                         Mr. Mohsin Qadiri, Sr. Advocate
              V/s
       State of J&K and Ors.                                    ..... Respondent(s)

                                 Through: Mr. Hakeem Aman Ali, Dy. AG


       Coram:        HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                         ORDER

17.02.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 17.02.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.02.18 11:26

 
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