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Bishan Dass And Others vs Ut Of J&K And Others
2021 Latest Caselaw 137 j&K

Citation : 2021 Latest Caselaw 137 j&K
Judgement Date : 16 February, 2021

Jammu & Kashmir High Court
Bishan Dass And Others vs Ut Of J&K And Others on 16 February, 2021
                                                                                      105


                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU


                                                            LPA No. 158/2020
                                                            CM Nos. 8345/2020,
                                                            8346/2020, 8347/2020
                                                            Cav No. 1757/2020

           Bishan Dass and others                                          ....Petitioner(s)

                                  Through :- None.
                                 V/s
           UT of J&K and others                                          ....Respondent(s)
                                  Through :- Mr. U.K. Jalali, Sr. Advocate with
                                             Mr. Ashish Singh Kotwal, Adv. for
                                             Caveator(s).

           Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
                  HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                   ORDER

16.02.2021

At the request of Mr. Ashish Singh Kotwal, Advocate, the matter is

taken out of turn. He is directed to place on record copies of the judgments,

which according to him are relevant in the matter.

Adjourned.

List again on 30.03.2021.



                                          (Puneet Gupta)            (Dhiraj Singh Thakur)
                                              Judge                       Judge
           JAMMU
           16.02.2021
           (Ram Krishan)




RAM KRISHAN
2021.02.16 16:39

I attest to the accuracy and integrity of this document

 
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