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Royal Singh vs The Ut Of J&K
2021 Latest Caselaw 135 j&K

Citation : 2021 Latest Caselaw 135 j&K
Judgement Date : 16 February, 2021

Jammu & Kashmir High Court
Royal Singh vs The Ut Of J&K on 16 February, 2021
                                                                                         101


                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU


                                                              Crl A(D) No. 15/2020
                                                              in
                                                              Crl Ref(L) No. 6/2020

           Royal Singh                                                        ....Petitioner(s)

                                    Through :- Mr. R.K. Kotwal, Advocate.
                                               Ms. Monika Kohli, Advocate.
                                               Ms. Meenakshi Salathia, Advocate.
                                               Mr. Mandeep Singh, Advocate.
                                               Mr. Fahim Ahmed Mir, Advocate.
                                 V/s
           The UT of J&K                                                    ....Respondent(s)
                                    Through :- Mr. Raman Sharma, AAG.
                                               Mr. Sunil Sethi, Sr. Advocate with
                                               Mr. Ankesh Chandel, Advocate.

           Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
                  HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                     ORDER

16.02.2021

Heard.

Reserved for judgment.



                                            (Puneet Gupta)            (Dhiraj Singh Thakur)
                                                Judge                       Judge
           JAMMU
           16.02.2021

(Ram Krishan)

RAM KRISHAN 2021.02.16 16:23 I attest to the accuracy and integrity of this document

 
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