Sukhvinder Singh Behal vs State Of J&K And Others
2021 Latest Caselaw 114 j&K

                                                                                  S.No.213
                                HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU

                                                            CPSW No.273/2009
                                                            CM No.1201/2020



               Sukhvinder Singh Behal                                      ...Petitioner(s)
                                              Through:- None
                          V/s
               State of J&K and others                                    ...Respondent(s)
                                            Through:- Mr. Ravinder Gupta, AAG
              Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                      ORDER

Learned counsel for the respondents seeks and is granted two week's time to seek instructions in the matter as to whether the judgment dated 19.11.2008, upheld by the Division Bench, has been complied with or not.

List again on 08.03.2021.

(Sanjeev Kumar) Judge

Jammu 15.02.2021 Vinod.

VINOD KUMAR 2021.02.17 11:39 I attest to the accuracy and integrity of this document