Bilal Ahmad Ganai And Ors vs Mr. B. K. Singh And Ors
2021 Latest Caselaw 1704 j&K/2

                                                      S. No. 5
                                                      Regular Cause List
         HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                    AT SRINAGAR
                                                         CPSW No. 646/2012
                                                     C/w CCP(S) No. 27/2021
                                                         CCP(S) No. 28/2021
                                                         CCP(S) No. 31/2020
                                                         CCP(S) No. 40/2021
                                                         CCP(S) No. 53/2021


Bilal Ahmad Ganai and Ors.                                     .....Petitioner(s)

                          Through:       Mr. Z. A. Qureshi, Sr. Adv.
                                         with Ms. Razia, Adv.
         V/s
Mr. B. K. Singh and Ors.                                    ..... Respondent(s)

                          Through:       Mr. A. S. Sodhi, Dy. AG.
CORAM:
               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                     ORDER

29.12.2021 Mr. A. S. Sodhi, learned Dy. AG submits that the Education Department has not been allocated to any Government counsel as yet. On this ground, he seeks an adjournment. Adjourned at his request.

List on 17.02.2022.

In the meantime, respondents shall comply with the judgment of the writ Court.

(Sanjay Dhar) Judge SRINAGAR 29.12.2021 "Aasif