Nazir Ahmad Teli And Another vs Shri Ram General Insurance ...
2021 Latest Caselaw 1693 j&K/2

                                                                 S. No. 14
                                                                 Regular Cause List
             HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                             AT SRINAGAR

                                                                 OWP No. 1613/2014


          Nazir Ahmad Teli and Another                                .....Petitioner(s)

                                       Through: Mr. Faisal Javaid, Advocate
                    V/s
          Shri Ram General Insurance Company                       ..... Respondent(s)

                                       Through: None
          CORAM:
                          HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE.

                                               ORDER

28.12.2021

Heard and reserved for judgment.

(SANJAY DHAR) JUDGE SRINAGAR 28.12.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.12.29 16:03