Khalida Bano vs State Of J&K And Ors
2021 Latest Caselaw 1676 j&K/2

                                                                                    Sr. No. 20
                                                                                    Regular Cause List


                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT SRINAGAR

                                                    SWP No. 1313/2016


                Khalida Bano                                                          .....Petitioner(s)

                                                Through: Mr. Lone Altaf, Advocate
                           V/s
                State of J&K and Ors.                                              ..... Respondent(s)

                                                Through: Mr. Rayees-ud-Din Ganai, GA
                CORAM:
                    HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                          ORDER

24.12.2021

Mr. Rayees, learned GA to report instructions about the stand of official respondents in respect of judgment passed by the Coordinate Bench of this Court in Mohammad Amin Shah vs. State of JK and others dated 14.10.2017. Copy of the same has been supplied to Mr. Ganai in the open Court.

List on 18.02.2022.

Interim direction, if any, to continue till next date of hearing before the Bench.

(RAJNESH OSWAL) JUDGE SRINAGAR 24.12.2021 "Imtiyaz"

IMTIYAZ UL GANI 2021.12.27 10:19 I attest to the accuracy and integrity of this document