Owais Ahmad Bhat vs U.T Of J&K And Anr
2021 Latest Caselaw 1636 j&K/2

                                                                     S. No. 61
                                                                     Final Hearing Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                         WP(Crl) No. 108/2020

           Owais Ahmad Bhat                                                 .....Petitioner(s)

                                          Through:       Mr. R. A. Jan, Sr. Adv
                                                         with Mr. Asvad Attar, Adv.
                      V/s
           U.T of J&K And Anr.                                              ..... Respondent(s)

                                          Through:       Mr. Mir Suhail, AAG.
           CORAM:
                               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

20.12.2021 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 20.12.2021 "Aasif"

AASIF GUL 2021.12.20 22:26 I attest to the accuracy and integrity of this document