Kaka Ram And Others vs State Of J&K
2021 Latest Caselaw 991 j&K

                                                                                  S. No. 60
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

                                                           CRMC No. 483/2018
                                                           IA No. 1/2018
                                                           in
                                                           CRMC No. 400/2018
                                                           CrlM No. 344/2020
                                                           IA No. 2/2018
                                                           IA No. 1/2018

        Kaka Ram and others                                      ...Appellant/Petitioner(s)


                                   Through :- Mr. Sumit Nayyar, Advocate
                                  v/s
                                   <




        State of J&K                                                      .....Respondent (s)
        't




                                   Through :- Mr. Mohit Gupta, Advocate


        Coram:                 HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                     ORDER

Mr. Mohit Gupta, Advocate shall furnish copy of the judgment and

affidavits of respondent No. 3 to Mr. Sumit Nayyar, Advocate.

List on 05.10.2021.

(RAJNESH OSWAL) JUDGE JAMMU 31.08.2021 Neha

NEHA KUMARI 2021.09.01 12:01 I attest to the accuracy and integrity of this document