Ulfat Bashir Mir vs Union Territory Of Jk And Another
2021 Latest Caselaw 990 j&K/2

                                                                            S. No. 87
                                                                            Final Hearing (S)
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR
                                          WP (Crl) no. 126/2020

      Ulfat Bashir Mir
                                                                       .... Petitioner(s)
                                         Through:   Mr Wajid Haseeb, Advocate
                                                    V/s
      Union Territory of JK and another
                                                                       ... Respondent(s)
                                         Through:   Mr Asif Maqbool, AAG vice
                                                    Ms Asifa Padroo, AAG
      CORAM:
                       Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                                               ORDER

31.08.2021 Heard learned counsel for the parties. Judgment reserved. Detention records be produced within one week.

(Ali Mohammad Magrey) Judge Srinagar 31.08.2021 Amjad Lone PS

AMJAD AHMAD LONE 2021.09.01 15:38 I attest to the accuracy and integrity of this document