Sheelo Devi vs Unknown
2021 Latest Caselaw 952 j&K

                                                                Sr. No. 38
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                                                                         SWP No. 645/2018
                                                                           IA No./ 01/2018

                  Sheelo Devi                                     .... Petitioner/Appellant(s)

                                                     Through:-   Mr. Jagpaal Singh,
                                                                 Advocate

                                               V/s

                                                                          .....Respondent(s)
                  State of J&K & ors.

                                                     Through:-   Mr. H. A. Siddiqui, Sr.
                                                                 AAG

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                        ORDER

Heard.

Reserved for judgment.

(Sindhu Sharma) Judge JAMMU 23.08.2021 RAM MURTI

RAM MURTI 2021.08.24 12:50 I attest to the accuracy and integrity of this document