Irshada Akhter vs State Of J&K And Ors
2021 Latest Caselaw 948 j&K/2

                                                                S. No. 07

IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT SRINAGAR
CJ Court

Case: LPASW No. 154/2017

Irshada Akhter
                                                 ...Petitioner(s)/Appellant(s)

                            Through:    Mr. Shuja-ul-Haq, Advocate
                                        Mr. Waseem Afzal, Advocate

                                  V/s

State of J&K and Ors.
                                                              ...Respondent(s)
                            Through:    Mr. Sajad Ashraf, GA vice
                                        Mr. Shah Aamir, AAG
                                        Mr. G. N. Shaheen, Adv. for R. No. 5


          Coram:
          HON'BLE THE CHIEF JUSTICE
          HON'BLE MR. JUSTICE SANJAY DHAR
                              ORDER

23-08-2021

Put up this matter on Thursday, so that learned counsel for the respondents may go through the Judgment cited by learned counsel for the petitioner.

                 (SANJAY DHAR)                 (PANKAJ MITHAL)
                        JUDGE                      CHIEF JUSTICE


Srinagar
23.08.2021
Sakeena




                                                                 SAKEENA MOLVI

I attest to the accuracy and authenticity of this document

23.08.2021 23:07