M/S Trikuta Travel Planners vs Uoi And Others
2021 Latest Caselaw 944 j&K

                                                                     Sr. No.8




         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT JAMMU
                       (through virtual mode)

                                               CM No.6322/ 2021
                                               in OWP No.1449/2015


M/s Trikuta Travel Planners                                    .....Petitioner(s)

                      Through: None.

                 Vs

UOI and Others                                               ..... Respondent(s)

                      Through: Mr. Inderjeet Gupta, Advocate

Coram:       HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                   ORDER

23.08.2021

CM No.6322/ 2021

By medium of this application, the respondents seek permission of

the Court to place on record the copy of the Supreme Court judgment dated

29.07.2019 passed in SLP(Civil) No.7764 of 2011 titled Federation of India

Airlines and others v. Union of India and others.

For the reasons stated in the application, the same is allowed and

the judgment aforesaid is taken on record.

Application stands disposed of.

OWP No.1449/2015

It is submitted by Mr. Inderjeet Gupta, learned counsel for the

respondents that in view of disposal of SLP(Civil) No.7764 of 2011 dated

29.07.2019, nothing survives in this petition to adjudicate as it has become

infructuous. He further submitted that an identical issue has been disposed of by

the coordinate Bench vide order dated 10.08.2021. He produces copy of order

dated 10.08.2021, the same is taken on record. Statement of Mr. Inderjeet Gupta,

learned counsel is also taken on record.

In view of the above, this petition along with connected

application, if any, stands dismissed as having been rendered infructuous in light

of disposal of aforesaid SLP. Interim direction, if any, shall stand vacated.

(Tashi Rabstan) Judge Jammu 23.08.2021 Surinder

Whether the order is speaking? Yes/No Whether the order is reportable? Yes/No

SURINDER KUMAR 2021.08.24 13:21 I attest to the accuracy and integrity of this document