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Suraya Jabeen vs Sheetal Nanda And Another
2021 Latest Caselaw 921 j&K/2

Citation : 2021 Latest Caselaw 921 j&K/2
Judgement Date : 17 August, 2021

Jammu & Kashmir High Court - Srinagar Bench
Suraya Jabeen vs Sheetal Nanda And Another on 17 August, 2021
                                                                             S. No. 1
                                                                          Regular Causelist


              IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                             AT SRINAGAR

           CJ Court



                                          Case: CCP (D) 25/2021

           Suraya Jabeen
                                                                  ... Petitioner/Appellant(s)
           Through: Mr. Shuja ul Haq, Advocate

                                      V/s
           Sheetal Nanda and another
                                                                          ... Respondent(s)

           Through: Mr. Sheikh Feroz, DAG


           CORAM: HON'BLE THE CHIEF JUSTICE
                  HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                 ORDER

17-8-2021

Mr. Feroz, learned DAG, accepts notice on behalf of both the respondents. He prays for and is allowed a month's time to file statement-of-facts as it is alleged that the judgment and order dated 18.2.2021 has not been complied with.

List on 17.9.2021.


                                      (SANJAY DHAR)               (PANKAJ MITHAL)
                                           JUDGE                    CHIEF JUSTICE

           Srinagar
           17-08-2021
           N Ahmad




NISSAR A BHAT
2021.08.17 15:53

I attest to the accuracy and integrity of this document

 
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