Krishan Chand vs Sajad Ahmad Khan And
2021 Latest Caselaw 914 j&K

                                                                             Sr. No. 16




                             HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                                             AT JAMMU


                                                                CPSW No. 249/2018


                  Krishan Chand                                     .... Petitioner/Appellant(s)

                                                      Through:- Mr. Mohit Vaid, Advocate and
                                                                Mr. Shanum Gupta, Advocate

                                                V/s

                  Sajad Ahmad Khan and                                      .....Respondent(s)
                  another

                                                      Through:- Mr. K.D.S. Kotwal, DAG

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                       ORDER

Respondents' counsel seeks and is granted four weeks' time to

file updated status report in terms of order dated 19.04.2021 indicating

benefits, if any, accorded to the petitioner under Old Pension Regulations

in compliance to judgment dated 18.12.2017.

List on 29.09.2021.

(Sindhu Sharma) Judge JAMMU 18.08.2021 SUNIL-II

SUNIL KUMAR 2021.08.20 15:33 I attest to the accuracy and integrity of this document