Abdul Rashid Dar vs Union Territory Of Jk And Another
2021 Latest Caselaw 913 j&K/2

                                                                                  S. No. 102
                                                                                  After Notice
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR
                                          WP (Crl) no. 182/2020

        Abdul Rashid Dar
                                                                             .... Petitioner(s)
                                         Through:   Mr G. N. Shaheen, Advocate
                                                    V/s
         Union Territory of JK and another
                                                                             ... Respondent(s)
                                         Through:   Mr Mir Suhail, AAG
      CORAM:
                       Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                                               ORDER

16.08.2021 Heard learned counsel for the parties. Judgment reserved.

(Ali Mohammad Magrey) Judge Srinagar 16.08.2021 Amjad Lone PS

AMJAD AHMAD LONE 2021.08.16 16:29 I attest to the accuracy and integrity of this document