Dr. Shipra Bansal vs Drug Inspector
2021 Latest Caselaw 905 j&K

                                                                               Serial No. 07




                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT JAMMU

                                                                    CRMC No. 218/2012
                                                                       IA No. 250/2012



          Dr. Shipra Bansal                                                 ...Petitioner(s)


                                   Through:- Mr. Sachin Gupta, Advocate.


                                         v/s


          Drug Inspector, Udhampur and others                              ...Respondent(s)

                                   Through:-Mr. H.A. Siddiqui, Sr. AAG for R-1&2.
                                            Mr. L.K. Sharma, Sr. Advocate with
                                            Mr. Mayank Gupta, Advocate for R-3.


           Coram:              HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                                   ORDER

Heard appearing counsel for the parties.

Reserved.

Written submissions along with judgments relief upon by the

appearing counsel for the parties be furnished within a week's time.

(JAVED IQBAL WANI) JUDGE

Jammu 17.08.2021 Renu

RENU BALA 2021.09.03 15:45 I attest to the accuracy and integrity of this document