Vikas Mahajan vs Dheeraj Gupta & Ors
2021 Latest Caselaw 899 j&K

                                                                Sr. No. 33
                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU

                                                                           CPSW No. 64/2018

                  Vikas Mahajan                                      .... Petitioner/Appellant(s)

                                                       Through:-    Mr. M. P. Sharma,
                                                                    Advocate

                                                 V/s

                  Dheeraj Gupta & ors.                                       .....Respondent(s)

                                                       Through:-    Mr. S. S. Nanda, Sr. AAG

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                        ORDER

Compliance report stand filed.

Mr. M. P. Sharma, learned counsel for the petitioner submits that

the respondents have not complied with Para-10 of the judgment dated

25.09.2017 passed in SWP No. 412-A/2001.

In view of this, Mr. Nanda, learned Sr. AAG shall file a fresh

affidavit in terms of Para-10 of the judgment within a period of two

weeks.

List on 17.09.2021.

(Sindhu Sharma) Judge JAMMU 16.08.2021 RAM MURTI

RAM MURTI 2021.08.18 10:30 I attest to the accuracy and integrity of this document