Mubashir Mohi-Ud-Din Thakur vs Ut Of J&K Through Commr./Secy. To ...
2021 Latest Caselaw 895 j&K/2

                                                              S. No. 105
                                                              Before Notice Cause List
              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR

                                                            CRM(M) No. 207/2021


       Mubashir Mohi-ud-Din Thakur                                 .....Petitioner(s)

                                 Through: Mr. Nida Nazir, Advocate
              V/s
       UT of J&K through Commr./Secy. to Govt. Home Deptt. and Ors.
                                                           ..... Respondent(s)

                                 Through: Mr. B. A. Dar, Sr. AAG
       CORAM:
                     HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                         ORDER

12.08.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 12.08.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.08.13 09:49