Lovely Manhas vs State Of J&K And Others
2021 Latest Caselaw 893 j&K

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                                                                                   S.No.211

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                                        SWP No.108/2010
                                                                        IA No.117/2010

               Lovely Manhas                                                    ...Petitioner(s)

                                                Through:- Madan Lal, Advocate
                          V/s
               State of J&K and others                                      ...Respondent(s)
                                             Through:- Mr. Ravinder Gupta, AAG

              Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                       JUDGMENT

Learned counsel for the petitioner prays for a short adjournment to enable him to seek fresh instructions in the matter.

On his request, adjourned. List on 01.09.2021.

(Sanjeev Kumar) Judge

Jammu 13.08.2021 Vinod.

VINOD KUMAR 2021.08.16 11:55 I attest to the accuracy and integrity of this document