Goja Singh vs State Of J&K And Others
2021 Latest Caselaw 890 j&K

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                                                                                              S.No.220

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                                                     SWP No.2986/2010
                                                                                     IA No.4213/2010

               Goja Singh                                                                  ...Petitioner(s)

                                             Through:- None
                          V/s
               State of J&K and others                                                   ...Respondent(s)
                                            Through:- Mr. Ravinder Gupta, AAG

              Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                     JUDGMENT

On the last date of hearing i.e. 11.02.2021, there was no representation on behalf of the petitioner. Today also, the case was called twice but nobody appeared on behalf of the petitioner. It is, thus, evident that the petitioner is no more interested to pursue this petition.

This petition is, accordingly, dismissed for non-prosecution along with connected application.

(Sanjeev Kumar) Judge

Jammu 13.08.2021 Vinod.

Whether the order is speaking :Yes/No Whether the order is reportable:Yes/No

VINOD KUMAR 2021.08.16 11:55 I attest to the accuracy and integrity of this document