Shakeel-Ur-Rehman Bali vs Union Of India And Others
2021 Latest Caselaw 889 j&K

                                                        h475




                                                                                 S.No.206

                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU

                                                                       OWP No.758/2009
                                                                       IA No.989/2009

               Shakeel-Ur-Rehman Bali                                         ...Petitioner(s)

                                              Through:- Mr. Bari Abdullah, Advocate
                          V/s
               Union of India and others                                    ...Respondent(s)
                                            Through:- Mr. Vishal Sharma, ASGI for R-1 & 5
                                                      Mr. Sanchit Verma, Advocate vice
                                                      Mr. Raman Sharma, AAG for R-2 to 4

              Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                      JUDGMENT

Objections on behalf of the respondent Nos. 2 to 4 have been filed. Respondent No.1 to file objections within four weeks.

List again on 22.10.2021.

(Sanjeev Kumar) Judge

Jammu 13.08.2021 Vinod.

VINOD KUMAR 2021.08.16 11:55 I attest to the accuracy and integrity of this document