United India Ins. Co. Ltd vs Kerat Singh & Others
2021 Latest Caselaw 887 j&K/2

Citation : 2021 Latest Caselaw 887 j&K/2
Judgement Date : 11 August, 2021

Jammu & Kashmir High Court - Srinagar Bench

United India Ins. Co. Ltd vs Kerat Singh & Others on 11 August, 2021

                                                                  Sr. No. 216

   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR
                                                Mac App. No. 48/2019



United India Ins. Co. Ltd.                                   ...Petitioner(s)
                Through:     Mr. Shabir Hussain Kant, Advocate.

       V/s

Kerat Singh & Others.                                      ...Respondent(s)

Through: Mr. Shiekh Abdul Hai, Advocate

CORAM: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

(ORDER)

Heard.

Reserved for Judgment.

(DHIAJ SINGH THAKUR) JUDGE Srinagar 11th August, 2021. "Ab. Rashid"

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