Mohammad Rafiq Ganie vs Aijaz Ahmad Thoker
2021 Latest Caselaw 876 j&K/2

                                                                                       Sr. No. 204

                               IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                  AT SRINAGAR
                                                                      MA No. 45/2016
                                                                      IA No. 02/2016



                           Mohammad Rafiq Ganie                                   ...Appellant(s)
                                        Through:   Mr. P. S. Ahmad, Advocate

                                 V/s

                         Aijaz Ahmad Thoker.                                     ...Respondent(s)

Through: Mr. G. A. Lone, Advocate.

CORAM: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

(ORDER) Heard.

Reserved for judgment. Meantime, Mr. Ahmad, to get instructions from his client.

(DHIAJ SINGH THAKUR) JUDGE Srinagar 9th August, 2021.

"Ab. Rashid"

ABDUL RASHID GANAI 2021.08.09 01:36 I attest to the accuracy and integrity of this document