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Tej Nath Koul And Others vs Mohd Younis Malik And
2021 Latest Caselaw 871 j&K

Citation : 2021 Latest Caselaw 871 j&K
Judgement Date : 12 August, 2021

Jammu & Kashmir High Court
Tej Nath Koul And Others vs Mohd Younis Malik And on 12 August, 2021
                                                                                    Sr. No. 204




                             HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                                             AT JAMMU


                                                                     CPOWP No. 62/2018


                  Tej Nath Koul and others                                .... Petitioner/Appellant(s)

                                                         Through:- Mr. Sudesh Sharma, Advocate

                                                   V/s

                  Mohd Younis Malik and                                           .....Respondent(s)
                  another

                                                         Through:- Mr. S. S. Nanda, Sr. AAG

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                          ORDER

Learned counsel for the petitioners submits that respondent No. 6

has challenged the impugned judgment in LPA No. 128/2018 in which the

judgment has been stayed.

In view of the above, list this petition on 15.11.2021.

Petitioners' counsel to provide copy of this petition to respondents

counsel during the course of this week.

(Sindhu Sharma) Judge JAMMU 12.08.2021 SUNIL-II

SUNIL KUMAR 2021.08.13 15:39 I attest to the accuracy and integrity of this document

 
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