Abdul Aziz Khan And Anr vs Ghulam Mohammad Langoo
2021 Latest Caselaw 867 j&K/2

                                                              S. No. 102
                                                              Suppl.-1 Cause List
              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR

                                                               CM No. 4102/2021
                                                               In RP No. 63/2021
                                                               CM No. 4103/2021


       Abdul Aziz Khan and Anr.                                   .....Petitioner(s)

                                 Through: Mr. Nisar Ahmad, Advocate
              V/s
       Ghulam Mohammad Langoo                                  ..... Respondent(s)

                                 Through: Mr. Mian Qayoom, Advocate and
                                          Mr. Mian Tufail, Advocate
       CORAM:
                     HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                         ORDER

06.08.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 06.08.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.08.09 11:57