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Khalida Bibi vs Sajida Begum & Ors
2021 Latest Caselaw 866 j&K/2

Citation : 2021 Latest Caselaw 866 j&K/2
Judgement Date : 6 August, 2021

Jammu & Kashmir High Court - Srinagar Bench
Khalida Bibi vs Sajida Begum & Ors on 6 August, 2021
 S. No. 374
 Before Notice

        IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT SRINAGAR.

                                     WP (C) No. 301/2021
                                      CM No. 1036/2021
                                     CM No. 1355/2021 c/w
                                     WP (C) No. 176/2021
                                      CM No. 1341/2021
                                      CM No. 675/2021
                                      CM No. 676/2021
Khalida Bibi
                                                               ...Petitioner(s)
                    Through:     Mr. Z. A. Shah, Sr. Advocate with
                                 Ms. Shiva Sharma, Advocate

                                               Vs

Sajida Begum & Ors.
                                                                 ...Respondent(s)
                    Through:     Mr. Sajad Ashraf, GA
                                 Ms. Lyba, Advocate &
                                 Ms. Iqra Khalid, Advocate vice
                                 Mr. Syed Faisal Qadri, Sr. Advocate

CORAM:
                    Hon'ble Mr. Justice Javed Iqbal Wani, Judge

                                            ORDER

06.08.2021

Heard learned appearing counsel for the parties. Reserved for orders.

Learned counsel for the parties to submit written submissions along with the Judgments relied upon within week's time.

Mr. Sajad Ashraf, learned GA has produced original record of the appellate authority today for perusal of this Court.

(Javed Iqbal Wani) Judge Srinagar.

06.08.2021 "Sakeena"

SAKEENA MOLVI I attest to the accuracy and authenticity of this document

12.08.2021 23:51

 
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