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Sudershan Sharma vs
2021 Latest Caselaw 862 j&K

Citation : 2021 Latest Caselaw 862 j&K
Judgement Date : Sudershan Sharma vs

Jammu & Kashmir High Court
Sudershan Sharma vs < on 11 August, 2021
                                                                    S. No.228
                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU


                                                      OWP No. 194/2011



Sudershan Sharma                                        ...Appellant/Petitioner(s)

                     Through :- None.
                    v/s
                    <




't
     State of J&K and another                                  .....Respondent(s)

                    Through :- None.


Coram:          HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE


                                        ORDER

This petition is directed against the judgment and order of State

Consumer Protection Commission, Jammu headed by Retired Judge of this Court

and therefore, in terms of Note No. 10 of the Circular No. 35540-48/RG dated

04.08.2021, this petition ought to be listed before the Roster Division Bench.

Registry to take note and list this matter accordingly.

(SANJEEV KUMAR) JUDGE JAMMU 11.08.2021 Paramjeet

 
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