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Shamshada Akhter vs Aijaz Parvaiz Shah
2021 Latest Caselaw 853 j&K/2

Citation : 2021 Latest Caselaw 853 j&K/2
Judgement Date : 3 August, 2021

Jammu & Kashmir High Court - Srinagar Bench
Shamshada Akhter vs Aijaz Parvaiz Shah on 3 August, 2021
                                                                                     Serial No. 223
                                                                                    After Notice List

                   HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                                   AT SRINAGAR


                                                                              LPA No. 80/2020

           Shamshada Akhter
                                                                               ... Appellant(s)
                                                Through: -
                                      Mr Hakim Suhail Ishtiaq, Advocate.

                                                       V/s
           Aijaz Parvaiz Shah
                                                                             ... Respondent(s)

Through: -

Mr Shafqat Nazir, Advocate. CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge. Hon'ble Mr Justice Sanjay Dhar, Judge.

(ORDER) 03.08.2021 Heard learned counsel for the parties on the issue of

maintainability of the appeal.

Judgment reserved.

Learned counsel for the parties shall be at liberty to submit the

written arguments supported by relevant case law within one week from

today.

                                         (Sanjay Dhar)             (Ali Mohammad Magrey)
                                             Judge                          Judge
           SRINAGAR
           August 3rd, 2021
           "TAHIR"




TAHIR MANZOOR BHAT
2021.08.03 14:47

I attest to the accuracy and integrity of this document

 
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