Khazir Mohammad Mir vs Abdul Majid Dar
2021 Latest Caselaw 845 j&K/2

                                                                     S.No. 106
                                                                   Before Notice



                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT SRINAGAR

                                   FAO No.18/2021
                                   CM No./ 4979/2021

     Khazir Mohammad Mir.

                                                                  ...Petitioner(s)
                                   Through: Mr. P. S. Ahmad, Advocate.

                                         V/s

     Abdul Majid Dar.

                                                                  ...Respondent(s)
                                   Through: Mr. Wasim Afzal Rather, Advocate.


     Coram:               HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE.

                                        ORDER

02.08.2021

Heard.

Judgment is reserved.

(DHIRAJ SINGH THAKUR) JUDGE SRINAGAR 02.08.2021 Shaista

SHAISTA RASHID SHAH 2021.08.06 11:53 I attest to the accuracy and integrity of this document