Amit Angral vs Mona Sharma & Anr
2021 Latest Caselaw 816 j&K

                                                                                       268


                                  HIGH COURT OF JAMMU & KASHMIR
                                            AT JAMMU


                                                                       RFA 2/2021
                                                                       CM 340/2021,
                                                                       341/2021



              Amit Angral                                      .....Appellant(s)/Petitioner(s)

                                         Through: Mr. Imtiaz Hussain, Adv..

                                Versus

              Mona Sharma & anr.                                          ..... Respondent(s)

                                         Through: Mr. G.S. Thakur, Adv.



                  CORAM: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE


                                                   ORDER

It would be appropriate to peruse the judgment impugned before

considering the condonation application. Accordingly, the matter is directed to

be listed on 03.11.2021 for consideration.

              Jammu:                                                      (Tashi Rabstan)
              04.08.2021                                                      Judge
              (Anil Sanhotra)




ANIL SANHOTRA
2021.08.06 14:29

I attest to the accuracy and integrity of this document