Saral Sugam Sewa Soceity vs J.D.A And Others
2021 Latest Caselaw 509 j&K

                                                                              S. No. 255
                               HIGH COURT OF JAMMU AND KASHMIR
                                             AT JAMMU
                                         (Through virtual mode)

                                                             OWP No. 188/2014
                                                             IA Nos. 218/2014 & 2097/2014

        Saral Sugam Sewa Soceity                                             ...Petitioner(s)

                         Through :- Ms. Shivani Jalali, Advocate
                        v/s        <




        J.D.A and others
        't
                                                                 .....Respondent(s)

                                   Through :- Ms. Veenu Gupta, Advocate


        Coram:                 HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                     ORDER

Ms. Shivani Jalali, learned counsel appearing for the petitioner

submits that this case is squarely covered by the judgment passed by a

Coordinate Bench of this Court. She seeks time to place on record the judgment

and also furnish copy of the same to Ms. Veenu Gupta, learned counsel

appearing for the respondents.

List on 27.04.2021.

(RAJNESH OSWAL) JUDGE JAMMU 23.04.2021 Shivalee

SHIVALEE KHAJURIA 2021.04.26 15:24 I attest to the accuracy and integrity of this document