Ghulam Ahmad Wani vs Union Territory Of Jk & Ors
2021 Latest Caselaw 496 j&K/2

                                                                                   SERIAL NO. 217
                                                                              (AFTER NOTICE CAUSELIST)


                                 HIGH COURT OF JAMMU AND KASHMIR
                                           AT SRINAGAR
                                                 (Through Virtual Mode)
                                                                              WP (C) No. 1828/2020
                                                                                CM No. 5452/2020
           Ghulam Ahmad Wani.
                                                                                    ..... Petitioner(s)
                                                     Through: -
                                        Mr M. S. Latief, Senior Advocate with
                                            Mr Zahid Khan, Advocate.
                                                         V/s
           Union Territory of JK & Ors.
                                                                                  ..... Respondent(s)
                                                    Through: -
                                               Mr B.A. Dar, Sr AAG.
           CORAM:

                                Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
                                Hon'ble Mr Justice Vinod Chatterji Koul, Judge.
                                                       ORDER

28.04.2021

Heard learned counsel for the parties.

Judgment reserved.

                                       (Vinod Chatterji Koul)             (Ali Mohammad Magrey)
                                               Judge                              Judge
           SRINAGAR:
           28.04.2021
           "Hamid"

ABDUL HAMID BHAT 2021.04.28 16:47 I attest to the accuracy and integrity of this document