Ia(1/2018) vs Akeel Nazir And Ors
2021 Latest Caselaw 480 j&K/2

Citation : 2021 Latest Caselaw 480 j&K/2
Judgement Date : 23 April, 2021

Jammu & Kashmir High Court - Srinagar Bench

Ia(1/2018) vs Akeel Nazir And Ors on 23 April, 2021

                                                           S. No.210
               HIGH COURT OF JAMMU AND KASHMIR
                        AT SRINAGAR
                     (Through Virtual Mode)
                                  MA No.18/2018
                                  IA(1/2018)
BAJAJ ALLIANZ GENERAL                   ...Petitioner/Applicant(s)
INSURANCE CO. LTD

            Through :- Mr. Nissar Ahmad, Advocate
           V/s  <




AKEEL NAZIR AND ORS.
t'
                                                 .....Respondent (s)

                Through :- Mr. Shabir Ahmad, Advocate
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                           ORDER

23-04-2021

Heard and reserved for judgment.

(Vinod Chatterji Koul) Judge

SRINAGAR 23-04-2021 Shameem H.

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