Paras Ram vs Balak Ram And Another
2021 Latest Caselaw 462 j&K

                                                                                 Serial No.210




                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU

                                                                        SLA No. 14/2013
                                                                   In CONCR No. 61/2013
                                                                       CRAA No. 86/2013


           Paras Ram                                                        ...Petitioner(s)
                                      Through:- Mr. Manpreet Singh Saini, Advocate vice
                                                Mr. D.S. Saini, Advocate.


                                         v/s

           Balak Ram and another                                         ....Respondent(s)

                                    Through:- None



           Coram:              HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                    ORDER

Learned counsel for the petitioner submits that another appeal bearing

CRAA No. 23/2013 against the impugned judgment in this appeal is being

pending before this Court and therefore, he made a request that the instant

appeal may be heard along with the aforesaid appeal.

Registry is directed to list the instant appeal along with CRAA No.

23/2013 on 19.05.2021.

(SANJAY DHAR) JUDGE Jammu 09.04.2021 Renu

RENU BALA 2021.04.12 18:01 I attest to the accuracy and integrity of this document