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Ut Of J&K vs
2021 Latest Caselaw 449 j&K

Citation : 2021 Latest Caselaw 449 j&K
Judgement Date : Ut Of J&K vs

Jammu & Kashmir High Court
Ut Of J&K vs < on 7 April, 2021
                                                                   S. No.111
                 HIGH COURT OF JAMMU AND KASHMIR
                               AT JAMMU

                                                          CrlA(AS) No. 6/2021


     UT of J&K                                                    ...Petitioner(s)

                     Through :- Mr. Raman Sharma, AAG
                    v/s
                      <




't
     Kulbir Singh                                              .....Respondent(s)

                     Through :-


Coram:           HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE


                                        ORDER

Heard and perused the impugned judgment.

This appeal is admitted to hearing.

Record of the trial court be summoned.

List for hearing on 05.07.2021.

(SANJAY DHAR) JUDGE JAMMU 07.04.2021 Paramjeet

 
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