Sudhir Kumar vs Peerzada Tasaduq Hussain
2021 Latest Caselaw 444 j&K

                                                                                 Serial No.294




                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU

                                                                    CRMC No. 453/2018
                                                                         IA No. 1/2018
                                                                   In CRTA No. 28/2018
                                                                         IA No. 1/2018
                                                                  CRM (M) No. 449/2019
                                                                    CrlM No. 1089/2019



           Sudhir Kumar                                                     ...Petitioner(s)
                                      Through:- Mr. Sachin Gupta, Advocate.


                                         v/s

           Peerzada Tasaduq Hussain                                      ....Respondent(s)

                                     Through:- Mr. Aseem Sawhney, AAG.



           Coram:              HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                    ORDER

Learned counsel for the petitioner has submitted that the controversy

involved in the petition is covered by a judgment of this Court. He is

directed to furnish a copy of the said judgment to Mr. Sawhney.

List for consideration on 10.05.2021.

(SANJAY DHAR) JUDGE Jammu 06.04.2021 Renu

RENU BALA 2021.04.08 13:01 I attest to the accuracy and integrity of this document