Mac App No.21/2019 vs Saleeema And Ors
2021 Latest Caselaw 413 j&K/2

                                                                               S. No.219
                 HIGH COURT OF JAMMU AND KASHMIR
                                AT SRINAGAR
                             (Through Virtual Mode)
                                          MA No. 29/2019
                                          [Mac App No.21/2019]
                                          CM(2096/2019[1/2019])
        BAJAJ ALLIANZ INSURANCE                 ...Petitioner/Applicant(s)
        COMPANY LIMITED

                   Through :- Mr. N.A. Dendru, Advocate
                  V/s          <




        SALEEEMA AND ORS.
        t'
                                                        .....Respondent (s)

                               Through :- Mr. Irshad Ahmad, Advocate
        Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                   ORDER

08-04-2021

It is submitted by learned counsel for the respondents that this case is covered

by the judgment delivered by this Bench in MA no.09/2018 decided on 1.02.2021.

Learned counsel for the appellant shall respond the same and matter be taken

up for arguments on 26.04.2021.

(Vinod Chatterji Koul) Judge

SRINAGAR 08-04-2021 Shameem H.

SHAMEEM HAMID MIR 2021.04.15 11:13 I attest to the accuracy and integrity of this document