National Insurance Company ... vs Jehangir Ahmad Najar And Ors
2021 Latest Caselaw 409 j&K/2

                                                                 S. No. 242
                                                                 Suppl.-2 Cause List
                      HIGH COURT OF JAMMU AND KASHMIR
                                AT SRINAGAR
                                 (Through Video Conferencing)

                                                             Mac App No. 41/2019


       National Insurance Company Limited                         .....Appellant(s)

                                 Through: Mr. J. A. Kawoosa, Sr. Advocate with
                                          Mr. Areeb Kawoosa, Advocate
              V/s
       Jehangir Ahmad Najar and Ors.                            ..... Respondent(s)

                                 Through: Mr. M. Altaf Khan, Advocate


       CORAM:
                     HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                         ORDER

08.04.2021

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 08.04.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.04.09 14:34