Ali Mohamad Najar vs Bashir Ahmad Najar
2021 Latest Caselaw 399 j&K/2

S No. 221
After Notice
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR

                                                                   CRMC No. 218/2018

           Ali Mohamad Najar                                                 Petitioner(s)

                                            Through:-      Mr. Asif Ahmad, Adv.

                                                     Vs.
           Bashir Ahmad Najar                                                Respondent(s)

Through:- None. CORAM:-

Hon'ble Mr. Justice Sanjeev Kumar, Judge.

(O R D E R) 06-04-2021

Heard and reserved for judgment.

(Sanjeev Kumar) Judge SRINAGAR 06.04.2021 "Aasif"

AASIF GUL 2021.04.06 21:51 I attest to the accuracy and integrity of this document