Citation : 2026 Latest Caselaw 357 HP
Judgement Date : 16 January, 2026
.
Ravi @ Mirgi Vs State of H.P.
Cr. MP(M) No. 2794 of 2025
16.01.2026 Present: Mr. Ajay Sipahiya, Advocate, for the petitioner.
of Ms. Swati Draik, Deputy Advocate General, for the respondentState.
rt Arguments heard. Judgment reserved.
( Rakesh Kainthla ) Vacation Judge 16th January, 2026 (Pramod)
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