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Het Ram vs . State Of H.P. Through Pssv &
2026 Latest Caselaw 855 HP

Citation : 2026 Latest Caselaw 855 HP
Judgement Date : 13 February, 2026

[Cites 1, Cited by 0]

Himachal Pradesh High Court

Het Ram vs . State Of H.P. Through Pssv & on 13 February, 2026

Het Ram vs. State of H.P. through PSSV &

.

ACB, Mandi, H.P.

Cr.MP(M) No. 206 of 2026

13.02.2026 Present: Mr. Nand Lal Chauhan, Advocate, for the petitioner.

of Mr. L.N. Sharma, Additional Advocate General, for the respondent.

rt Notice. Mr. L.N.Sharma, Learned Additional

Advocate General, appears and waives service of notice

on behalf of the respondent and undertakes to produce

the record on next date of hearing.

As prayed, list on 16.02.2026.

(Romesh Verma) Vacation Judge

February 13, 2026 (Nisha)

 
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