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Rajesh Kumar vs . State Of H.P. And Others
2026 Latest Caselaw 741 HP

Citation : 2026 Latest Caselaw 741 HP
Judgement Date : 6 February, 2026

[Cites 1, Cited by 0]

Himachal Pradesh High Court

Rajesh Kumar vs . State Of H.P. And Others on 6 February, 2026

Rajesh Kumar vs. State of H.P. and others

.

Cr.MP(M) No.91 of 2026

06.02.2026 Present: Mr. Kapil Sharma, Advocate, vice Mr. Vijender

Katoch, Advocate, for the petitioner.

Mr. Sidharth Jalta, Deputy Advocate General, for respondent No.1-State.

of Status report stands filed. The same is taken

on record.

rt

List for consideration before the appropriate

Bench on 24.02.2026.

( Jiya Lal Bhardwaj )

th 06 February, 2026 Vacation Judge (ankit)

 
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