Daljeet Singh vs . State Of H.P. & Others
2024 Latest Caselaw 15037 HP

Himachal Pradesh High Court

Daljeet Singh vs . State Of H.P. & Others on 14 October, 2024

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Daljeet Singh vs. State of H.P. & others

CWPOA No.6579 of 2020

14.10.2024 Present: Mr.D.S. Nainta, Advocate, for the petitioner.

Mr.Varun Chandel, Additional Advocate General, for respondents-State.

Arguments heard. Judgment reserved.

(Vivek Singh Thakur) Judge

(Ranjan Sharma) Judge October 14, 2024 (Purohit)

DN: C=IN, O=HIGH COURT OF HIMACHAL PRADESH, OU=HIGH COURT OF

SUBHASH HIMACHAL PRADESH SHIMLA, Phone= 3418061207364d8c002725dfc58ff116f678c3d39289db29b992cce875905119, PostalCode=171001, S=Himachal Pradesh, SERIALNUMBER= 5ce240fac0e1267843f29509683d09a9912af10edc4e6cd2ed5d4a8c30134c1b, CN= SUBHASH CHAND DHIMAN

CHAND DHIMAN Reason: I am the author of this document Location:

Date: 2024.10.15 11:51:50+05'30' Foxit PDF Reader Version: 2024.3.0