Decided On: 04.10.2024 vs Sh. Roshan Lal Thakur
2024 Latest Caselaw 14943 HP

Himachal Pradesh High Court

Decided On: 04.10.2024 vs Sh. Roshan Lal Thakur on 4 October, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

                                                                                         2024:HHC:9585

                           IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                               COPC No.263 of 2024
                                                               in CWP No.4630 of 2021
                                                               Decided on: 04.10.2024
                      Malkiat Singh                                                 ... Petitioner
                                             Versus
                      Sh. Roshan Lal Thakur                                         ... Respondent
                      Coram
                      Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
                      Whether approved for reporting?1
                      ____________________________________________________                               _
                      For the petitioner      :     Mr.Sanjeev K. Suri, Advocate.
                      For the respondent              :        Mr. Dheeraj K. Vashisht, Advocate.
                      Ajay Mohan Goel, Judge (Oral)

Learned counsel for the respondent submits that the

judgment in issue stands complied with. This fact is acknowledged

by learned counsel for the petitioner.

2. Accordingly, these contempt proceedings are closed.

Notice stand discharged.

(Ajay Mohan Goel) Judge October 04, 2024 (Rishi)

Whether reporters of the local papers may be allowed to see the judgment?