Jugendera Singh vs . State Of H.P & Ors
2023 Latest Caselaw 17049 HP

Jugendera Singh Vs. State of H.P & Ors

CWPOA No.2732 of 2019

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20.10.2023 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.

Mr. Pranay Pratap Singh, Additional Advocate General with Mr. Sidharath Jalta, Deputy Advocates General, for the respondents.

Learned Additional Advocate General to have

instructions

with respect to follow up action taken

pursuant to the office memo dated 05.05.1995 (Annexure

P-9), notification dated 07.07.2000 (Annexure P-12) and

judgment dated 02.12.2010, passed in CWP(T) No. 7540 of

2008 for considering the case of the petitioner for his

retrospective promotions at different stages vis-à-vis his

juniors.

List on 24.11.2023.

Jyotsna Rewal Dua Judge October 20, 2023 (R.Atal)