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Union Of India And Others vs . Sanjay Sharma And Another.
2023 Latest Caselaw 16110 HP

Citation : 2023 Latest Caselaw 16110 HP
Judgement Date : 11 October, 2023

Himachal Pradesh High Court
Union Of India And Others vs . Sanjay Sharma And Another. on 11 October, 2023
Bench: Mamidanna Satya Rao, Jyotsna Rewal Dua

Union of India and others Vs. Sanjay Sharma and another.

.

CWP No.2197 of 2023

11.10.2023 Present:- Mr.Rajiv Jiwan, Senior Advocate, with Mr. Hitender Verma, Advocate, for the petitioners.

Mr. S. D. Gill, Advocate, for respondent No. 1.

Arguments heard. Judgment Reserved.

r to ( M. S. Ramachandra Rao ) Chief Justice

(Jyotsna Rewal Dua ) Judge

October 11, 2023.

(Gourav)

 
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