Decided On: 7Th October vs Soni Kumar
2023 Latest Caselaw 15713 HP

                                                1


 IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
                                                Civil Suit No. 102 of 2021
                                                Decided on: 7th October, 2023
        Ved Parkash Kataria                                                    .......Plaintiff




                                                                                  .

                                                 Versus
        Soni Kumar                                                             ...Defendant





        Coram
        The Hon'ble Mr. Justice Virender Singh, Judge.
        Whether approved for reporting?1





        For the plaintiff:                      GPA of plaintiff is present in
                                                person with Mr. Dinesh Singh
                                                Chauhan, Advocate.
        For the defendant:                      Defendant in person with Dr.

                                                Lalit K. Sharma, Advocate.

        Virender Singh, Judge (Oral)

It has been submitted by learned counsel for the

parties that the matter has been settled between the plaintiff

and defendant outside the Court. As such, learned counsel

for the plaintiff, on instructions, states that he does not want

to continue further with the present suit.

2. Accordingly, the suit is dismissed as withdrawn.

Court fee be refunded as per Rules.

        October 07, 2023                                                      ( Virender Singh )
             (naveen)                                                              Judge

1 Whether the reporters of Local Papers may be allowed to see the judgment? Yes.