Sh. Ram Lal Thakur vs . Executive Engineer, Kumarsain ...
2023 Latest Caselaw 5535 HP

Sh. Ram Lal Thakur Vs. Executive Engineer, Kumarsain Division

Execution Petition No. 04 of 2021

.

10.05.2023 Present: Mr. I.S. Chandel, Advocate, for the petitioner/Decree

Holder.

M/s Jitender Sharma, Tejesvi Sharma, Pushpender Jaswal and Baldev Negi, Additional Advocate

Generals, with Mr. Gautam Sood, Deputy Advocate General, for the respondent/Judgment Debtor.

On the request of learned Additional Advocate

General, list for consideration on 31st May, 2023. It is made clear

that as the matter has been adjourned on the request of the

State, interest, if any, payable in the interregnum, will be

recoverable from the erring officer(s) and the tax payers shall not

be made liable to make good the said amount.

(Ajay Mohan Goel) Judge

May 10, 2023 (bhupender)